Supreme Court - Daily Orders
Commissioner Of Service Tax, Delhi vs M/S. Wlc College India Ltd. on 19 July, 2016
ITEM NO.83 REGISTRAR COURT. 1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Petition(s) for Special Leave to Appeal (C) No(s). 7586/2016
COMMISSIONER OF SERVICE TAX, DELHI Petitioner(s)
VERSUS
M/S. WLC COLLEGE INDIA LTD. Respondent(s)
(with interim relief and office report)
Date : 19/07/2016 This petition was called on for hearing today.
For Petitioner(s)
Mr. Debojit Bonkakati, Adv.
Mr. B. Krishna Prasad,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Ld. Advocate, Mr. Shankey Agrawal, appearing on behalf of Mr. Pawanshree Agrawal, Advocate-on-Record submits that he has filed vakalatnama on behalf of the sole respondent. Registry to verify. If so, counter affidavit be filed within four weeks.
List again on 22.9.2016.
(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by SONALI SAUND Date: 2016.07.20 16:55:12 IST Reason: