Section 9(1)(iii) in Telangana Civil Courts Act, 1972

[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

(iii)[ of the [Junior Civil Judge] [Substituted by Act No.1 of 1980.] of the City Civil Court, to the Court of the Chief Judge.]

Legal Document View