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State of Madhya Pradesh - Section

Section 10 in The M.P. Highway Rules, 1939

10.

(1)No person shall cure hides or shall slaughter any animal or clean any carcasses or collect bones on or near any Government road or place.
(2)No person shall place or burn any corpse or the carcass of any animal on or near any such road or place.
(3)No person shall steep any jute, hemps, bamboos, hides or other offensive matter in any drain, burrow-pit or excavation situate on the side of, or near, any such road or place.