Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 694] [Entire Act] State of Odisha - Subsection Section 694(4) in The Orissa Municipal Corporation Act, 2003 (4)All proceedings taken by or on behalf of or against the Municipal Corporation under the said Act may be continued by, or on behalf of or against, the respective Corporation.
