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[Cites 0, Cited by 0] [Section 810] [Entire Act]

Bengal Presidency - Subsection

Section 810(b) in Police Regulations, Bengal , 1943

(b)In the case of Inspectors officiating as Deputy Superintendents, the Inspector-General may grant all kinds of leave (except special disability leave) and permit them to prefix or affix Sundays and gazetted holidays to such leave.