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[Cites 0, Cited by 0] [Section 241(2)] [Section 241] [Entire Act]

Union of India - Subsection

Section 241(2)(a) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(a)issue where the wage period is one week or more, wage book to each of such building worker in Form XXIII annexed to these rules to such building workers in which entries shall be made at least a day prior to the disbursement of wages to them;