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State of Rajasthan - Section

Section 7 in The Rajasthan Minor Irrigation Works Rules, 1956

7. Particulars and documents to be embodied in or submitted with a draft scheme.

- In addition to the documents specified in section 10 the draft scheme shall also be accompanied by the Khewat Nos., Kliasra Nos. and particulars of the soil class, and rent of the land which would he benefitted by the work, together with a description and address of the land holders and tenants interested in the land.