Section 22 in Joint Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2019
22. Late payment surcharge.
- 22.1 In case the payment of any bill payable under these Regulations is delayed beyond a period of 60 days from the date of receipt of bill, a late payment surcharge at the rate of 1.25% per month shall be levied by the generating company.
