Section 2(2)(iii) in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971

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State of Himachal Pradesh - Subsection

Section 2(2)(iii) in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971

(iii)village roads and paths, village drains, village wells, ponds or tanks, village water courses or water-channels village bus stands and waiting places, manure pits, had a rori, public latrines, cremation and burial grounds Panchayat ghar, Janjghar, grazing grounds, tanning places, mela grounds, public places of religious or charitable nature; and

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State of Himachal Pradesh - Subsection

Section 2(2)(iii) in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971