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State of Madhya Pradesh - Section

Section 11 in The M.P. Vishesh Sashastra Bal Niyam, 1973

11. Assistant Commandant.

- The Assistant Commandant shall help the Commandant in the performance of his duties and do all work entrusted by the Commandant. Subject to the control of the Commandant, he shall be responsible for the discipline, administration, performance, training, efficiency, morale and welfare of his subordinate, the security and sanitation of the Camp, proper running of the Langars, the maintenance of proper accounts of all cash, arms, ammunitions and other property in charge of the battalion. It shall be the duty of the Assistant Commandant to run the welfare activities of the Battalion. He shall assist the Commandant in every manner to keep the standard of administration, discipline, training, efficiency, morale, the health and well being of the Battalion and its personnel at a high order and carry out all orders of the Commandant.