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M/S. Bhagyanagar Metals Ltd. (Now Known ... vs Commissioner Of Customs And Central ... on 22 July, 2016

Bench: A.K. Sikri, N.V. Ramana

     ITEM NO.22                                  COURT NO.11                 SECTION III

                                      S U P R E M E C O U R T O F        I N D I A
                                              RECORD OF PROCEEDINGS

     Civil Appeal                    No(s).   5368/2016

     M/S. BHAGYANAGAR METALS LTD.
     (NOW KNOWN AS M/S. BHAGYANAGAR INDIA LTD.)                                  Appellant(s)

                                                          VERSUS

     COMMISSIONER OF CUSTOMS AND CENTRAL
     EXCISE, HYDERABAD.                                                          Respondent(s)

     (WITH APPLN. (S) FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS AND
     OFFICE REPORT)

     WITH
     C.A. No. 5369/2016
     (With Office Report)

      C.A. No. 5376/2016
     (With Office Report)


     Date : 22/07/2016 These appeals were called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE N.V. RAMANA

     For Appellant(s)                     Mr.   Rupesh Kumar,Adv.
                                          Mr.   Jitin Singhal, Adv.
                                          Mr.   Pratik Raoka, Adv.
                                          Mr.   Pravesh Bahuguna, Adv.
                                          Mr.   Amarjit Singh, Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Admitted.

To be heard along with Civil Appeal No. 7613 of 2014.

(Ashwani Thakur) (Tapan Kr. Chakraborty) 12:57:37 IST Reason: COURT MASTER COURT MASTER