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[Cites 0, Cited by 0] [Section 64(5)] [Section 64] [Entire Act]

State of Himachal Pradesh - Subsection

Section 64(5)(a) in Himachal Pradesh Waqf Rules, 2016

(a)affixing the office seal on outer door or any erection or work of any waqf premises after all other outlets and inlets to the erection or work of waqf premises have been properly bolted, locked or encircled with rope, wire or wire mesh;