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State of Rajasthan - Section

Section 32 in The Rajasthan Boilers Rules, 1954

32. Engraving of registry number.

- Paper slip of the proper size bearing the registry number allotted for a boiler will be supplied by the Chief Inspector. The slip should be pasted on the part of the boiler pointed out by the inspector and the device traced through with a cutting tool. The engraving should then be completed by the removal to the prescribed depth of the metal between the traced lines.