Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Rajasthan - Subsection Section 44(4) in The Rajasthan Tenancy (Board Of Revenue) Rules, 1955 (4)the name, parentage, caste and residence of the person specified under Section 139 of the Act, to whose credit the deposit has been paid;
