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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Uttarakhand - Subsection

Section 20(1)(ii) in National Law University of Uttarakhand Act, 2011

(ii)three persons from amongst the educationists of repute or men of letters or members of any profession or eminent public men, who are not in service of the University nominated by the Chairman in consultation with the Governing Council;