Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 100 in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984 100. Fee for medical examination to be borne by the applicant for commutation. - The applicant for commutation shall be required to pay for medical examination such fee as may be specified by the Commission.
