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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Madhya Pradesh - Subsection

Section 48(1) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(1)Every ballot paper shall have a counterfoil attached thereto and shall be in such form and have such particulars as may be determined by the District Election Officer.