Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(6)] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(6)(d) in M.P. Recognition of Secondary and Higher Secondary School Rules, 2017

(d)Number of laboratories along with the list of available equipments, chemicals, exhibits, models etc.