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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Madhya Pradesh - Subsection

Section 25(6) in The Minimum Wages (Madhya Pradesh) Rules, 1958

(6)Nothing in this rule shall be deemed to affect the provisions of the Factories Act, 1948 [or the Madhya Pradesh Shops and Establishments Act, 1958.] [Inserted by Notification No, 5058-4026-XVI, dated 10-9-1970.]