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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(1)(c) in The Maharashtra Cotton Ginning and Pressing Factories Rules, 1964

(c)any two persons appointed by the Board of Directors of the East India Cotton Association at the request of the Director of Agriculture from the panel of arbitrators elected under the rules in force for the time being of the said Association.