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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 71(3) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

(3)In case of a child missing from an institution or in case of lost children received by an institution, a photograph of the child shall be sent to the missing persons bureau.