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[Cites 0, Cited by 13] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(7) in The Delhi Municipal Corporation Act, 1957

(7)[ Corporation" means the Municipal Corporation of Delhi established under this Act;] [[Substituted by Delhi Act 12 of 2011, section 3(b), for clause (7) (w.e.f. 13-1-2012). Clause (7), before substitution, stood as under:"(7)" Corporation" means the Municipal Corporation of Delhi established under this act."]]