Madhya Pradesh High Court
Deepankar Vishwas vs The State Of Madhya Pradesh on 6 June, 2022
Author: Atul Sreedharan
Bench: Atul Sreedharan
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 25252 of 2022 (DEEPANKAR VISHWAS Vs THE STATE OF MADHYA PRADESH) Dated : 06-06-2022 Shri Akshay Jha, Advocate for the applicant.
Shri V.P. Tiwari, Government Advocate for the State. Case diary is not available. Let the same be called for. List immediately thereafter.
(ATUL SREEDHARAN) V. JUDGE pb Signature Not Verified SAN Digitally signed by PRASHANT BAGJILEWALE Date: 2022.06.07 11:48:22 IST