Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 34 in Panjab University Act, 1947 34. Annual Accounts. - The accounts to the income and expenditure of the University shall be submitted once in every year to the Government for such examination and audit as the Government may direct.
