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State of Uttar Pradesh - Section

Section 17 in The U.P. Sheera Niyantran Adhiniyam, 1964

17. Maintenance of accounts and furnishing of returns, etc.

- Every occupier of a sugar factory and every person to whom molasses is supplied by such occupier shall be bound-
(a)to maintain such registers, records, instruments and reagents as may be prescribed;
(b)to furnish all such information and returns relating to the production and disposal of molasses in such manner, to such persons and by such dates as may, by order, be prescribed by the Controller;
(c)to produce, on demand by an Excise Officer not below the rank of a Sub-Inspector (Excise), registers, records, documents instruments and chemical reagents which he is required to maintain under the provisions of this Act or the rules or orders made thereunder.