Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22A] [Entire Act] State of Punjab - Subsection Section 22A(2) in Punjab Liquor Permit and Pass Rules, 1932 (2)A register in Form L. 51 showing the particulars of such permit holders shall be maintained in all District Excise and Taxation Offices.
