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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(c) in The Punjab School Education Board Travelling Allowance Regulations

(c)Other terms and expressions have the meanings respectively assigned to them in the Punjab Civil Service Rules, unless any terms and expressions are defined in the Punjab School Education Board Act, 1969 or Regulations framed by the Board. In the latter case, the meaning so assigned shall be applicable.