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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

NCT Delhi - Subsection

Section 6(1)(iii) in Delhi Professional Colleges or Institutions Prohibition of Capitation Fee Regulation of Admission Fixation of Non-Exploitative Fee and Other Measures to Ensure Equity and Excellence Act, 2007

(iii)a representative of Medical Council of India or All India Council of Technical Education, depending on institution, as the case may be - Member,