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State of Uttar Pradesh - Section

Section 39 in The U.P. Blackmarketeer Prisoners Rules, 1979

39. Washing of clothes.

- The Superintendent shall make arrangement for the washing of clothes of superior class blackmarketeer prisoners provided that any prisoner in the superior class desiring to wash his own clothes may be given 230 gram sajji and 115 gram washing soap weekly for the purpose. Ordinary class blackmarketeer prisoners shall wash their own clothes. They shall receive sajji on the scale admissible to ordinary class convicts.