Karnataka High Court
R V Venkatasubbanna vs The State Of Karnataka on 11 July, 2019
Author: Alok Aradhe
Bench: Alok Aradhe
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 11TH DAY OF JULY 2019
BEFORE
THE HON'BLE MR. JUSTICE ALOK ARADHE
WRIT PETITION No.49499 OF 2018 (GM-RES)
BETWEEN:
R. V. Venkatasubbanna,
S/o Venkatashami,
Aged about 43 years,
R/at, Ramachandrapura Village,
Chelur Hobli, Bagepalli Taluk,
Chikkabullapura District - 563124.
... Petitioner
(By Dr. Ravindra V. Reddy, Advocate)
AND:
1. The State of Karnataka
Represented by its Chief Secretary,
Vidhana Soudha,
Dr. Ambedkar Veedhi,
Bengaluru - 560001.
2. Energy Department
Government of Karnataka,
Vikasa Soudha,
Dr. Ambedkar Veedhi,
Bengaluru - 560001.
Represented by its
Addl.Chief Secretary.
3. Karnataka Renewable
Energy Development Ltd.(KREDL)
Head Office
2
No.39, 'Shanthigruha'
Bharath Scouts and guides Building,
Palace Road, Bangalore - 560001.
Represented by its Managing Director.
4. Bangalore Electricity Supply
Company Limited (BESCOM)
Corporate Office, BESCOM
K. R. Circle,
Bengaluru - 560001.
Rep. by its Managing Director.
5. M/s Emmvee Photovoltaic Power Pvt. Ltd.,
13/1, International Airport Road,
Bettahalasur Post,
Bengaluru - 562157.
Representd by its Managing Director
G. V. Balaram.
6. M/s Energy System Sum Power Pvt. Ltd.
Lakshmaiah Block,
Ganganagar
#55, Solar Tower,
6th Main, 11th Cross,
Bengaluru - 560024.
Represented by its Manager.
7. Deputy Commissioner,
Chikkaballapur District,
Chikkaballapur - 562101.
8. Assistant Commissioner,
Chikkaballapuara Sub-Division,
Chikkaballapura - 562101.
9. Tahasildar,
Bagepalli Taluk,
Chikkaballapur District - 561207.
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10. Superintendent of Police,
Chikkaballapur District,
Chikkaballapur - 562101.
11. Deputy Superintendent of Police,
Chikkaballapur District,
Chikkaballapur - 562101.
12. Sub Inspector,
Chelur Police Station,
Bagepalli Taluk,
Chikkaballapur District - 563124.
13. Executive Officer,
Bagepalli Taluk,
Chikkaballapura District - 561207.
14. Pulgul Gram Panchayat,
Pulgul Village,
Chelur Hobli,
Bagepalli Taluk,
Chikkaballapur District.
Represented by its
Panchayat Development Officer - 563124.
15. Karnataka State Pollution Board,
Represented by its Commissioner,
Parisra Bhavana,
No.49, Church Street,
Bengaluru - 560001.
... Respondents
(By Smt. Prathima Honnapura, AGA for R1, R2, R7
to R12;
Sri. Murugesh V. Charati, Advocate for R3;
Sri. S. Sriranga, Advocate for R4;
Sri. George Joseph, Advocate for R5 and R6;
Sri. Basavaraju H. T, Advocate for R15;
R-13 served)
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This Writ Petition is filed under Article 226 of
the Constitution of India, praying to direct the R-7,
9, 14 and 15 to consider the representations of the
petitioner dated 01.12.2017, 01.12.2017,
01.12.2017 and 31.10.2018 at Annexure-N, P, Q
and V and etc;
This Writ Petition coming on for Orders, this
day, the Court made the following:-
ORDER
Learned counsel for the petitioner has filed a memo seeking leave of this Court to withdraw the writ petition.
The aforesaid memo is taken on record. Accordingly, the petition is dismissed as withdrawn.
Sd/-
JUDGE Mds/-