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[Cites 0, Cited by 0] [Section 3M] [Entire Act]

State of Rajasthan - Subsection

Section 3M(a) in The Rajasthan Minor Mineral Concession Rules, 1986

(a)take immediate measures for the plantation in the sanctioned area or near by area approved by Assistant Mining Engineer/Mining Engineer not less than twice the number of trees felled as a result of prospecting operations and look after them during subsistence of the licence;