Rajasthan High Court - Jaipur
Mahendra Kumar Sharma vs C K Methew And Another on 30 August, 2010
Author: Ajay Rastogi
Bench: Ajay Rastogi
In the High Court of Judicature for Rajasthan Jaipur Bench, Jaipur O R D E R S.B. Civil Contempt Petition No.602/2010 In S.B. Civil Writ Petition No.1591/1996 Mahendra Kumar Sharma Vs. C.K. Methew & Anr. Date Of Order :: 30/08/2010 Hon'ble Mr. Justice Ajay Rastogi Mr. Mahendra Kumar Sharma, petitioner in person. Petitioner appeared in person and submits that despite order of this Court dt.3.12.09 still he has not been reinstated in service. Issue notice to respondents. Notices may be given 'dasti', if desired. List after service.
(Ajay Rastogi),J.
VS Shekhawat/-p.1 602ccp10Aug30Ntc.do