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Rajasthan High Court - Jaipur

Mahendra Kumar Sharma vs C K Methew And Another on 30 August, 2010

Author: Ajay Rastogi

Bench: Ajay Rastogi

    

 
 
 

 In the High Court of Judicature for Rajasthan
Jaipur Bench, Jaipur
O R D E R
S.B. Civil Contempt Petition No.602/2010
In S.B. Civil Writ Petition No.1591/1996
 Mahendra Kumar Sharma Vs. C.K. Methew & Anr.

Date    Of    Order    ::   30/08/2010

Hon'ble Mr. Justice Ajay Rastogi

Mr. Mahendra Kumar Sharma, petitioner in person.
		Petitioner appeared in person and submits that despite order of this Court dt.3.12.09 still he has not been reinstated in service.
		Issue notice to respondents. Notices may be given 'dasti', if desired. List after service.

(Ajay Rastogi),J.

VS Shekhawat/-p.1 602ccp10Aug30Ntc.do