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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(3) in U.P. Street Vendors within the area of an Industrial Development Authority (Protection of Livelihood and Regulation of Street Vending) Rules, 2018

(3)The term of the members appointed other than the ex-officio members shall be two years. However, the members who have completed the term of two years, may be considered for reappointment.