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[Cites 0, Cited by 0] [Section 282] [Entire Act]

Union of India - Subsection

Section 282(n) in The Merchant Shipping Act, 1958

(n)the manner in which deposits shall be made for the purposes of section 273, and any matter in respect of which provision is, in the opinion of the Central Government, necessary or expedient for the purpose of giving effect to the provisions of that section;