Allahabad High Court
U.P. State Industrial Development ... vs Shivram & 2 Others on 24 November, 2017
Author: Bachchoo Lal
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- SECOND APPEAL DEFECTIVE No. - 367 of 2017 Appellant :- U.P. State Industrial Development Corpn. Ltd. Respondent :- Shivram & 2 Others Counsel for Appellant :- Sunil Kumar Misra Hon'ble Bachchoo Lal,J.
At the request of learned counsel for the appellant, the case is passed over for the day.
List after three weeks.
Order Date :- 24.11.2017 Gss