Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Allahabad High Court

U.P. State Industrial Development ... vs Shivram & 2 Others on 24 November, 2017

Author: Bachchoo Lal

Bench: Bachchoo Lal





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 367 of 2017
 

 
Appellant :- U.P. State Industrial Development Corpn. Ltd.
 
Respondent :- Shivram & 2 Others
 
Counsel for Appellant :- Sunil Kumar Misra
 

 
Hon'ble Bachchoo Lal,J.
 

At the request of  learned counsel for the appellant, the case is passed over for the day.

List after three weeks.

Order Date :- 24.11.2017 Gss