Section 4C in The Punjab Security of Land Tenures Rules, 1956
4C. Disposal of Forms furnished to Special Collector.
- Where Forms under rules 3 and 4 have been furnished to the Special Collector by a landowner or tenant, the Special Collector shall retain the original Forms with him and send the requisite number of copies thereof to the Collectors of the district, in which the land of the landowner or tenant, as the case may be, is situate.
