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State of Maharashtra - Section

Section 15 in The Maharashtra Borstal Schools Rules, 1965

15. Wash on admission of new inmates.

- Every new inmate shall be made to wash himself thoroughly immediately, after his admission and where such admission is given late after lock rip, early next morning. For this purpose, every inmate shall be issued carbolic soap lotion at the scale of 57 MI. of lotion. The private clothing of every such inmate shall also be washed and disinfected, before it is stored in the store room.