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Bombay High Court

Aadhya Krantiveer Samshersing Paradhi ... vs Government on 13 October, 2025

Author: Nitin B. Suryawanshi

Bench: Nitin B. Suryawanshi

                                                     93 CONT. PETITION NO. 261 OF 2025




               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD

                    93 CONT. PETITION NO. 261 OF 2025

 Aadhya Krantiveer Samshersing Paradhi Adivasi Bauudeshiya Sanstha
                              VERSUS
                  State of Maharashtra And Others

                                    ...
Mr. Yogesh B. Bolkar, Advocate for the Petitioner
Mr. S. R. Yadav Lonikar, AGP for Respondent/s - State
                                    ...

                                  WITH
                     CONT. PETITION NO. 259 OF 2025
                                   ...

                              CORAM     : NITIN B. SURYAWANSHI AND
                                          VAISHALI PATIL - JADHAV, JJ.
                              DATE      : 13th OCTOBER, 2025

PER COURT :

1. Learned AGP states that additional affidavit is being prepared.

2. Stand over to 25.11.2025.

[VAISHALI PATIL - JADHAV, J.] [NITIN B. SURYAWANSHI, J.] komal kamble 1/1