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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(6) in Telangana Shops and Establishments Act, 1988

(6)"day" means the period of twenty-four hours beginning at mid-night:Provided that, in the case of an employee, whose hours of work extend beyond mid-night, day means the period of twenty-four hours beginning from the time when such employment commences.