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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Punjab - Subsection

Section 42(2) in The Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(2)The Commission shall give notice of the proceedings for the revocation of the licence to the licensee and to such other person, authority or body as the Commission may consider necessary.