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Union of India - Section

Section 69 in The Customs Tariff (Determination of Origin of Goods under the Comprehensive Economic Partnership Agreement between the Republic of India and Japan) Rules, 2011

69.

-2904.10A change to sub-heading 2903.69 through 2904.10 from any other heading.
2904.90A change to sub-heading 2904.90 from any other heading.