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State of Arunachal Pradesh - Section

Section 69 in Arunachal Pradesh Panchayat Raj Act, 1997

69.

Every member of Gram Panchayat or Anchal Samiti or Zilla Parishad who is not in the service of the Government shall be entitled to receive from the fund of a Gram Panchayat, Anchal Samiti or Zilla Parishad traveling and daily allowances for attending its meetings or the meeting of any of its committees at such rates as may be prescribed.Power and Functions