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[Cites 0, Cited by 0] [Section 657] [Entire Act]

State of Odisha - Subsection

Section 657(i) in The Orissa Municipal Corporation Act, 2003

(i)for the testing of water pipes and drains in private premises, the recovery or the apportionment of the cost of such testing and the breaking up of ground or of buildings for the purposes of such testing;