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Madhya Pradesh High Court

Netrapal Singh vs The State Of Madhya Pradesh on 9 February, 2022

Author: Sujoy Paul

Bench: Sujoy Paul

1 The High Court Of Madhya Pradesh CRA No. 7875 of 2018 (NETRAPAL SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) CRA No. 6846 of 2018 Jabalpur, Dated : 09-02-2022 Heard through Video Conferencing.

Parties through their counsel. List the matter along with CRA No.8301/2018.



                                        (SUJOY PAUL)                                     (ARUN KUMAR SHARMA)
                                           JUDGE                                                 JUDGE

                                     manju




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Date: 2022.02.10 13:24:39 IST