Madhya Pradesh High Court
Netrapal Singh vs The State Of Madhya Pradesh on 9 February, 2022
Author: Sujoy Paul
Bench: Sujoy Paul
1 The High Court Of Madhya Pradesh CRA No. 7875 of 2018 (NETRAPAL SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) CRA No. 6846 of 2018 Jabalpur, Dated : 09-02-2022 Heard through Video Conferencing.
Parties through their counsel. List the matter along with CRA No.8301/2018.
(SUJOY PAUL) (ARUN KUMAR SHARMA)
JUDGE JUDGE
manju
Signature Not Verified
SAN
Digitally signed by MANJU CHOUKSEY
Date: 2022.02.10 13:24:39 IST