Section 2(j) in Rajasthan Tourism Trade (Facilitation and Regulation) Act, 2010
(j)"local authority." means a Municipal Corporation, Municipal Council, Municipal Board, Panchayati Raj Institution, Jaipur Development Authority, Jodhpur Development Authority or any similar Authority established by law and Urban Improvement Trusts in their respective area of jurisdiction and shall include any other authority declared as such by the State Government;
