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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(2)(g) in The West Bengal Motor Vehicles (Taxation On Goods And Passengers) Act, 1985

(g)the conditions and restrictions subject to which interception, search, detention and seizure are to be made under section 10.