Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] Union of India - Section Section 21 in The Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 21. Findings under other laws not conclusive for proceedings under this act.— No finding of any officer or authority under any other law shall be conclusive for the purposes of any proceedings under this Act.
