Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act] State of Goa - Subsection Section 36(1)(a) in The Goa, Daman and Diu Public Health Act, 1985 (a)be so constructed as to screen persons using the same and the filth from the view of persons passing by or residing in the neighbourhood; and