Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Uttarakhand - Subsection Section 11(1) in Uttarakhand Technical University Act, 2005 (1)The Vice-Chancellor may, with the approval of the Executive Council appoint the senior most professor as Pro-Vice-Chancellor from amongst the professors of the University /Colleges.
