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Securities And Exchange Board Of India - Section

Section 19 in Securities and Exchange Board of India (Alternative Investment Funds) Regulations, 2012

19. Other Alternative Investment Fund.

- The Board may lay down framework for Alternative Investment Funds other than the Funds falling in the categories specified in these regulations.[Chapter III-A] [Inserted by the SEBI (Alternative Investment Fund) (Amendment) Regulations, 2013, w.e.f 16-09-2013] Angel Funds